H. Hnungpuii vs Lalroupui And Anr
2026 Latest Caselaw 1587 Mani

Manipur High Court

H. Hnungpuii vs Lalroupui And Anr on 12 March, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                             Item no. 12 & 13

                     IN THE HIGH COURT OF MANIPUR
                               AT IMPHAL

                         RFA No. 3 of 2017 with
                         MC(RFA) No. 17 of 2017

H. Hnungpuii
                                                               ... Appellant
                                   - Versus -
Lalroupui and Anr.
                                                            ... Respondents
                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                   ORDER

12.03.2026

[1] Ms. Riet, learned counsel for the appellant submits that the matter may be taken up on some other day as the arguing counsel is out of station.

[2] Ms. L. Ashapriya, learned counsel for the respondents has no objection.

[3] List these cases on 07.04.2026.

JUDGE

Thoiba