Salam Gopen Singh vs State Of Manipur & 3 Ors
2026 Latest Caselaw 1543 Mani

Manipur High Court

Salam Gopen Singh vs State Of Manipur & 3 Ors on 11 March, 2026

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AYUM INDRAJEET                                                                                Sl. No. 11
INDRAJE SINGH
         Date:                             IN THE HIGH COURT OF MANIPUR
ET SINGH 2026.03.11
         19:48:16 +05'30'                            AT IMPHAL
                                                     WA No. 82 of 2022

                               Salam Gopen Singh
                                                                                           Appellant/s
                                                           Vs.
                               State of Manipur & 3 ors.
                                                                                         Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH (ORDER)

(Order of the Court was made by Mr. M. Sundar, CJ)

11.03.2026 Mr. H.S. Paonam, learned senior advocate instructed by Ms.

Malemleima, learned counsel for appellant is ready.

Mr. W. Niranjit, learned Deputy Government Advocate for

respondent Nos. 1 & 2 is before this Court.

Mr. David Boon, learned counsel for respondent No. 4, requests for

an adjournment citing difficulty for the arguing counsel.

Request acceded to.

List on 30.03.2026.

                                          JUDGE                            CHIEF JUSTICE
              Indrajeet