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Md. Yahiya Khan vs State Of Manipur And 2 Others
2026 Latest Caselaw 1534 Mani

Citation : 2026 Latest Caselaw 1534 Mani
Judgement Date : 11 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Md. Yahiya Khan vs State Of Manipur And 2 Others on 11 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHAMURAILATPAM                    Digitally signed by
                                  SHAMURAILATPAM SUSHIL SHARMA
SUSHIL SHARMA                     Date: 2026.03.11 18:24:53 +05'30'
                                                                       Sl. No. 20
                          IN THE HIGH COURT OF MANIPUR
                                    AT IMPHAL

                            MC(Review. Pet.) No. 1 of 2026

                Md. Yahiya Khan
                                                                   ......Applicant
                            Vs.
                State of Manipur and 2 others
                                                               ......Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

(ORDER) s

(Order of the Court was made by M. Sundar, CJ)

11.03.2026.

[1] Matter mentioned at half past ten.

[2] Mr. Deepak Prasad Sahu, learned counsel for applicant requests for an adjournment citing counsel inconvenience.

[3] Mr. W. Niranjit, learned State Counsel for respondent Nos. 1, 2 and 3 does not oppose the request.

[4] Afore-referred request of learned counsel for applicant acceded to.

       [5]           List on 04.05.2026.




                                   JUDGE                      CHIEF JUSTICE
       Sushil
 

 
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