Phijam (N) Laitonjam (O) Shobhapati ... vs Phijam Chaoba Singh
2026 Latest Caselaw 1532 Mani

Manipur High Court

Phijam (N) Laitonjam (O) Shobhapati ... vs Phijam Chaoba Singh on 11 March, 2026

KHOIROM Digitally
          KHOIROM
                   signed by

BIPINCHAN Date: 2026.03.11SINGH
          BIPINCHANDRA

DRA SINGH 18:50:03 +05'30'                                                                 Item No. 14
                                         IN THE HIGH COURT OF MANIPUR
                                                   AT IMPHAL

                                         CRP(CRP.Art.227) No. 51 of 2023


                        Phijam (N) Laitonjam (O) Shobhapati Devi & 3 ors.
                                                                           Petitioner/s
                                                           Vrs.
                        Phijam Chaoba Singh
                                                                         Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR (ORDER)

11.03.2026

Mr. W. Kanta, learned counsel for petitioners is before this Court on

the Video Conferencing platform and learned counsel requests for adjournment

citing inconvenience for the arguing counsel.

Mr. Dayali Elangbam, learned counsel for lone respondent is before

this Court (physical Court).

Afore-referred request for adjournment acceded to.

List on 07.05.2026.

CHIEF JUSTICE

Bipin