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Donthailung Golmei vs Daljit Singh
2026 Latest Caselaw 1530 Mani

Citation : 2026 Latest Caselaw 1530 Mani
Judgement Date : 11 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Donthailung Golmei vs Daljit Singh on 11 March, 2026

              Digitally signed by
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
          SINGH
                                                                                         Item Nos. 15-17
DRA SINGH Date: 2026.03.11
          18:50:31 +05'30'
                                           IN THE HIGH COURT OF MANIPUR
                                                     AT IMPHAL

                                           CRP(CRP.Art.227) No. 39 of 2024
                                                          With
                                           MC(CRP(CRP.Art.227)) No. 22 of 2025
                                                          With
                                           MC(CRP(CRP.Art.227)) No. 72 of 2024


                       Donthailung Golmei
                                                                             Petitioner/s
                                                             Vrs.
                       Daljit Singh
                                                                           Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR (ORDER)

11.03.2026

Mr. Leo, learned counsel for revision petitioner is before this Court

(physical Court) and learned counsel requests for adjournment citing difficulty for

arguing counsel.

Mr. Athoi, learned counsel for lone respondent is before this Court

on Video Conferencing platform.

Afore-referred request for adjournment acceded to.

List on 29.04.2026.

CHIEF JUSTICE

Bipin

 
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