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Ningthoujam Shyamchand Singh vs Vrs
2026 Latest Caselaw 1525 Mani

Citation : 2026 Latest Caselaw 1525 Mani
Judgement Date : 11 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Ningthoujam Shyamchand Singh vs Vrs on 11 March, 2026

KHOIROM Digitally
          KHOIROM
                   signed by


BIPINCHAN SINGH
          BIPINCHANDRA


DRA SINGH Date: 2026.03.11
          18:53:16 +05'30'                                                           Item No. 18
                                      IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL

                                       CRP(CRP.Art.227) No. 6 of 2025


                     Ningthoujam Shyamchand Singh
                                                                      Petitioner/s
                                                 Vrs.
                     Thokchom Premananda Singh & anr.
                                                                    Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR (ORDER)

11.03.2026

Matter mentioned when the Single sitting commenced

Mr. Thoungamba, learned counsel for petitioner requests for an

adjournment citing inconvenience for the arguing counsel.

Mr. Md. Abdul Baqee Khan, learned counsel for respondent No. 1

does not oppose the request for adjournment.

Afore-referred request for adjournment acceded to.

List on 18.05.2026.

CHIEF JUSTICE

Bipin

 
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