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State Of Manipur vs Thokchom Ajit @ Nanao
2026 Latest Caselaw 1521 Mani

Citation : 2026 Latest Caselaw 1521 Mani
Judgement Date : 11 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

State Of Manipur vs Thokchom Ajit @ Nanao on 11 March, 2026

LAIREN Digitally
        by
                 signed

MAYUM LAIRENMAYUM
        INDRAJEET                                                                   Sl. Nos. 17 & 18
INDRAJE SINGH
        Date:
ET      2026.03.11                    IN THE HIGH COURT OF MANIPUR
        19:47:10                                AT IMPHAL
SINGH +05'30'
                                              Crl.A. No. 26 of 2025
                                                        With
                                             MC(Crl.A.) No. 53 of 2025

                          State of Manipur
                                                                                      Appellant/s
                                                   Vs.
                          Thokchom Ajit @ Nanao
                                                                                    Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH (ORDER)

(Order of the Court was made by Mr. M. Sundar, CJ)

11.03.2026 List under the cause-list caption 'SERVICE NOT COMPLETED'.

List on 07.04.2026.

                                    JUDGE                             CHIEF JUSTICE
            Indrajeet
 

 
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