Union Of India And 2 Others vs Surinder Kaur And Another
2026 Latest Caselaw 1518 Mani

Manipur High Court

Union Of India And 2 Others vs Surinder Kaur And Another on 11 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHAMURAILATPAM SUSHIL               Digitally signed by SHAMURAILATPAM SUSHIL
                                    SHARMA
SHARMA                              Date: 2026.03.11 18:24:05 +05'30'


                                                                          Sl. Nos. 12-13
                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                               Review. Pet. No. 7 of 2024

                 Union of India and 2 others
                                                                    ......Petitioners
                             Vs.
                 Surinder Kaur and another
                                                                  ......Respondents

With MC(Review. Pet.) No. 5 of 2024

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

(ORDER) s

(Order of the Court was made by M. Sundar, CJ)

11.03.2026.

[1] Matter mentioned at half past ten.

[2] Mr. Trimalchandra, learned counsel for respondent No. 1 on the VC (Video Conferencing) platform requests for an adjournment citing counsel inconvenience.

[3] Mr. Themchuiyo Kashung, learned State Counsel representing Mr. S. Vijayanand Sharma, learned Sr.PCCG (Senior Panel Counsel for Central Government) for review petitioners in the physical court does not oppose the request.

[4] Afore-referred request of learned counsel for respondent No. 1 acceded to.

        [5]         List on 18.05.2026.




                                   JUDGE                        CHIEF JUSTICE
        Sushil