Thingbaijam Prameshwor Singh vs Vrs
2026 Latest Caselaw 1517 Mani

Manipur High Court

Thingbaijam Prameshwor Singh vs Vrs on 11 March, 2026

KHOIROM Digitally
          KHOIROM
                   signed by


BIPINCHAN BIPINCHANDRA
          SINGH

DRA SINGH Date: 2026.03.11
          18:52:46 +05'30'
                                                                                   Item Nos. 19 & 20
                                      IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL

                                      CRP(CRP.Art.227) No. 57 of 2025
                                                     With
                                      MC(CRP(CRP.Art.227)) No. 103 of 2025


                     Thingbaijam Prameshwor Singh
                                                                         Petitioner/s
                                                   Vrs.
                     Irengbam (N) Oinam (O) Kunjabali Devi & 3 ors.
                                                                       Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR (ORDER)

11.03.2026

Matter mentioned when the Single sitting commenced.

Mr. Md. Sakir Khan, learned counsel for respondents requests for an

adjournment citing inconvenience for the arguing counsel.

Mr. Th. Tolpishak, learned counsel for petitioner is before this Court.

Afore-referred request for adjournment acceded to.

List on 06.05.2026.

CHIEF JUSTICE

Bipin