Smt. Huirem (O) Ranibala Devi vs Smt. Thiyam (O) Randhoni Devi
2026 Latest Caselaw 1514 Mani

Manipur High Court

Smt. Huirem (O) Ranibala Devi vs Smt. Thiyam (O) Randhoni Devi on 11 March, 2026

              Digitally signed by
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
          SINGH
DRA SINGH Date: 2026.03.11
          18:46:59 +05'30'
                                                                                       Item Nos. 12 & 13
                                           IN THE HIGH COURT OF MANIPUR
                                                     AT IMPHAL

                                           CRP(CRP.Art.227) No. 29 of 2022
                                                          With
                                           MC(CRP(CRP.Art.227)) No. 43 of 2022


                        Smt. Huirem (O) Ranibala Devi
                                                                             Petitioner/s
                                                             Vrs.
                        Smt. Thiyam (O) Randhoni Devi
                                                                           Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR (ORDER)

11.03.2026

Ms. Gangarani, learned counsel for revision petitioner is before this

Court on Video Conferencing platform and learned counsel requests for

adjournment citing inconvenience for the arguing counsel.

Mr. Kasianand, learned counsel for lone respondent is before this

Court (physical Court).

Afore-referred request for adjournment acceded to.

List on 05.05.2026.

CHIEF JUSTICE

Bipin