Tourangbam Netrajit Singh vs Vrs
2026 Latest Caselaw 1478 Mani

Manipur High Court

Tourangbam Netrajit Singh vs Vrs on 10 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

         Digitally
Lucy signed by Lucy
      Gurumayum                                                       Item Nos. 79
Gurum Date:
      2026.03.11           IN THE HIGH COURT OF MANIPUR
ayum 14:14:19
      +05'30'
                                     AT IMPHAL

            WP(C) No. 769 of 2025
            Tourangbam Netrajit Singh                            ...Petitioner/s
                Vrs.
            State of Manipur & 4 Ors                          ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

10.03.2026

Due to paucity of time, hearing of this case cannot be

taken up today.

On the joint request made by the learned counsel

appearing for the parties, list this case again on 22.04.2026.

JUDGE

Lucy

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