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Chingakham Ahenba Singh vs Vrs
2026 Latest Caselaw 142 Mani

Citation : 2026 Latest Caselaw 142 Mani
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Manipur High Court

Chingakham Ahenba Singh vs Vrs on 30 January, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
         Digitally
Lucy signed by Lucy
      Gurumayum
Gurum Date:
      2026.01.30
                                                                      Item Nos. 54-55
                           IN THE HIGH COURT OF MANIPUR
ayum 16:15:54
      +05'30'                        AT IMPHAL

           WP(C) No. 965 of 2025
           Chingakham Ahenba Singh                                  ...Petitioner/s
               Vrs.
           Union of India & 6 Ors                                ...Respondent/s

With MC(WP(C)) No. 892 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

30.01.2026

Mr. S. Kaminikumar, learned CGSC appearing for the

respondents 3(three) weeks' time for filing counter affidavit.

Mr. M. Devananda, learned Sr. counsel appearing for

the petitioner has no objection.

As prayed for, list these cases again on 26.03.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

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