Ningombam Heramani Singh vs State Of Manipur & Ors
2026 Latest Caselaw 139 Mani

Manipur High Court

Ningombam Heramani Singh vs State Of Manipur & Ors on 30 January, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                   IN. 25 & 26
SHOUGRAKPAM       Digitally signed by
                  SHOUGRAKPAM
DEVANANDA         DEVANANDA SINGH
                  Date: 2026.01.30 14:26:33
SINGH             +05'30'



                                IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
      WP(C) No. 758 of 2024
      Ningombam Heramani Singh                            ... Petitioner
             Vs.
      State of Manipur & ors.                             ... Respondents
             With
      MC(WP(C)) No. 655 of 2024

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                              O R D E R

30-01-2026

In view of the adjournment slip submitted by the parties, list these cases again on 18-03-2026.

JUDGE Devananda