Sh. Wungmaso Horam vs Sh. Joseph Shimray
2026 Latest Caselaw 131 Mani

Manipur High Court

Sh. Wungmaso Horam vs Sh. Joseph Shimray on 30 January, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                            IN. 35
SHOUGRAKPAM        Digitally signed by
                   SHOUGRAKPAM DEVANANDA
DEVANANDA          SINGH
                   Date: 2026.01.30 14:24:28
SINGH              +05'30'


                              IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL
       Cont. Case (C) No. 148 of 2025
       (Ref:- WP(C) No. 274 of 2024)
       Sh. Wungmaso Horam                                    ... Petitioner
              Vs.
       Sh. Joseph Shimray                                    ... Respondent

                                 B E F O R E
                   HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                               O R D E R

30-01-2026

Mr. Lungmi Ragui, learned counsel appeared on behalf of the respondent and seeks two weeks' time for filing counter affidavit.

Mr. Tungrei Ngakang, learned counsel appearing for the petitioner has no objection.

As prayed for, list this case again on 20-03-2026.

JUDGE Devananda