K. Taruba vs Vrs
2026 Latest Caselaw 128 Mani

Manipur High Court

K. Taruba vs Vrs on 30 January, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum                                                          Item Nos. 19
Gurum Date:
      2026.01.30            IN THE HIGH COURT OF MANIPUR
ayum 16:12:26
      +05'30'                         AT IMPHAL

             WP(C) No. 456 of 2024
             K. Taruba                                              ...Petitioner/s
                 Vrs.
             State of Manipur & 4 Ors                            ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

30.01.2026

Mr. Th. Kunjaraj, learned counsel appearing for the

petitioner seeks 3(three) weeks' time for filing rejoinder affidavit.

Mr. S. Jasobanta, learned counsel and Mrs. R.K. Emily,

learned Dy. GA appearing for the respondents submitted that they

have no objection.

As prayed for, list this case again on 25.03.2026.

JUDGE

Lucy

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