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R.K. Tombi @ Tombisana Singh vs R.K. Maipaksana Singh; & 10 Ors
2026 Latest Caselaw 125 Mani

Citation : 2026 Latest Caselaw 125 Mani
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Manipur High Court

R.K. Tombi @ Tombisana Singh vs R.K. Maipaksana Singh; & 10 Ors on 30 January, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
KABORA Digitally signed
MBAM byKABORAMBAM

SAPANA SAPANA    CHANU                                                          Item No. 56 & 57
       Date: 2026.01.30

CHANU 16:19:37 +05'30'                   IN THE HIGH COURT OF MANIPUR
                                                   AT IMPHAL
                                                 MC (RSA) No. 1 of 2022 With
                                                  MC (RSA) No. 30 of 2024
                                             R.K. Tombi @ Tombisana Singh
                                                                             Applicant
                                                                Vs.
                                             R.K. Maipaksana Singh; & 10 Ors.
                                                                          Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 30.01.2026

When these matters are called up, none appeared

for the parties.

In the interest of justice, no adverse order is passed

today, let these cases be listed again on 18.03.2026.

JUDGE Sapana

Page 1

 
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