W. Kameshwor vs Vrs
2026 Latest Caselaw 124 Mani

Manipur High Court

W. Kameshwor vs Vrs on 30 January, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
          signed by Lucy
          Gurumayum
Lucy                                                                    Item Nos. 50-51
          Date:
Gurumayum 2026.01.30
                            IN THE HIGH COURT OF MANIPUR
          16:15:07
          +05'30'                     AT IMPHAL

             WP(C) No. 933 of 2025
             W. Kameshwor                                              ...Petitioner/s
                 Vrs.
             State of Manipur & 4 Ors                             ...Respondent/s

With MC(WP(C)) No. 860 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

30.01.2026

Mrs. R.K. Emily, learned Dy. GA and Mr. S.

Kaminikumar, learned CGSC appearing for the respondents

3(three) weeks' time for filing counter affidavit.

Mr. Rendy M., learned counsel appearing for the

petitioner has no objection.

As prayed for, list these cases again on 27.03.2026.

JUDGE

Lucy

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