Khumanthem Tomba Singh vs Vrs
2026 Latest Caselaw 122 Mani

Manipur High Court

Khumanthem Tomba Singh vs Vrs on 30 January, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

        Digitally
Lucy    signed by
        Lucy

Gurum   Gurumayum
        Date:
                                                                  Item Nos. 38
        2026.01.30    IN THE HIGH COURT OF MANIPUR
ayum    16:14:44
                                AT IMPHAL
        +05'30'


        WP(C) No. 320 of 2025
        Khumanthem Tomba Singh                                ...Petitioner/s
            Vrs.
        State of Manipur & 3 Ors                           ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

30.01.2026

Mr. Rendy M., learned counsel appearing for the

petitioners prays for granting 2(two) weeks' time for filing rejoinder

affidavit.

Mrs. R.K. Emily, learned Dy. GA and Mr. Ningtamba,

learned counsel appearing for the respondents submitted that they

have no objection.

As prayed for, list this case again on 27.03.2026.

JUDGE

Lucy

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