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Tuangkanson & 20 Ors vs Vrs
2026 Latest Caselaw 119 Mani

Citation : 2026 Latest Caselaw 119 Mani
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Manipur High Court

Tuangkanson & 20 Ors vs Vrs on 30 January, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy by Lucy
         Digitally signed

      Gurumayum
Gurum Date:
      2026.01.30
ayum 16:10:30
      +05'30'
                              IN THE HIGH COURT OF MANIPUR
                                                                            Item Nos. 5


                                        AT IMPHAL

             WP(C) No. 474 of 2022
             Tuangkanson & 20 Ors                                    ...Petitioner/s
                 Vrs.
             State of Manipur & 21 Ors                            ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

30.01.2026

Mr. W. Sanatomba, learned counsel appearing for the

respondent nos. 20, 21 and 22 seeks 3(three) weeks' time for filing

counter affidavit.

Ms. Alina, learned counsel appearing for the

petitioners has no objection.

As prayed for, list this case again on 17.03.2026.

Ms. Sharmila, learned counsel appeared on behalf of

the respondent no. 3 & 4.

JUDGE

Lucy

Page 1

 
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