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Longjam Ramesh Singh vs Union Of India; & 3 Ors
2026 Latest Caselaw 111 Mani

Citation : 2026 Latest Caselaw 111 Mani
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Manipur High Court

Longjam Ramesh Singh vs Union Of India; & 3 Ors on 30 January, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
KABOR Digitally signed
AMBAM byKABORAMBAM                                                                 Item No. 63 & 64
SAPANA SAPANA   CHANU

                                         IN THE HIGH COURT OF MANIPUR
       Date: 2026.01.30
       16:21:09 +05'30'
CHANU
                                                   AT IMPHAL
                                            MC (WP (C)) No. 782 of 2025 With
                                                WP (C) No. 281 of 2025
                                          Longjam Ramesh Singh
                                                                             Applicant
                                                              Vs.
                                          Union of India; & 3 Ors.
                                                                           Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 30.01.2026

On the joint request made by the counsel appearing

for the parties, list these cases again on 02.02.2026.

JUDGE Sapana

Page 1

 
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