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Md. Mujamin & Anr vs Vrs
2026 Latest Caselaw 108 Mani

Citation : 2026 Latest Caselaw 108 Mani
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Manipur High Court

Md. Mujamin & Anr vs Vrs on 30 January, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:
      2026.01.30            IN THE HIGH COURT OF MANIPUR
                                                                         Item Nos. 7


ayum 16:11:23
      +05'30'                         AT IMPHAL

          WP(C) No. 68 of 2023
          MD. Mujamin & Anr                                        ...Petitioner/s
              Vrs.
          State of Manipur & Anr                                ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

30.01.2026

Mr. SC. Khemreichan, learned counsel appearing for

the petitioners seeks 2(two) weeks' time for filing rejoinder

affidavit.

Mr. Th. Vashum, learned GA appearing for the

respondents has no objection.

As prayed for, list this case again on 25.03.2026.

JUDGE

Lucy

Page 1

 
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