Victor Huirem vs Manipur University & Anr
2026 Latest Caselaw 933 Mani

Manipur High Court

Victor Huirem vs Manipur University & Anr on 19 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM        Digitally signed by
                   SHOUGRAKPAM DEVANANDA
                                                                          IN. 43
DEVANANDA          SINGH
                   Date: 2026.02.19 16:25:08
SINGH              +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL
      WP(C) No. 447 of 2025
      Victor Huirem                                       ... Petitioner
             Vs.
      Manipur University & anr.                           ... Respondents

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                           O R D E R

19-02-2026

Mr. Abhishek Sahu, learned counsel appearing for the respondents seeks three weeks' time for filing counter affidavit.

It has been submitted by the learned counsel that he has informed the counsel for the petitioner about the adjournment and that the learned counsel did not raised any objection.

In view of the submission made above, let this case be listed again on 16-04-2026.

JUDGE

Devananda