M/S S Mani Filling Centre Kakching vs Indian Oil Corporation Ltd. & 4 Ors
2026 Latest Caselaw 927 Mani

Manipur High Court

M/S S Mani Filling Centre Kakching vs Indian Oil Corporation Ltd. & 4 Ors on 19 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.02.19                                                           Item Nos. 2-3
VICTORIA 17:26:31 +05'30'
                                       IN THE HIGH COURT OF MANIPUR
                                                 AT IMPHAL

                                              WP(C) No. 139 of 2026

                           M/S S Mani Filling Centre Kakching.
                                                                             ...Petitioner
                                                       - Versus -
                           Indian Oil Corporation Ltd. & 4 Ors.
                                                                         ...Respondents
                                                    With
                                            MC(WP(C)) No. 145 of 2026

                                             B EF O R E
                              HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                                     ORDER

19-02-2026

Present Mr. H.S. Paonam, learned senior counsel assisted by Ms. Malemleima H., learned counsel for the petitioner; Mr. L. Shashibhushan, learned senior counsel assisted by Ms. L. Liya, learned counsel for respondent Nos. 1, 2 & 3; and Mr. Niranjan Sanasam, learned Government Advocate for respondent No. 4.

Mr. N. Ibotombi, learned senior counsel assisted by Ms. Y. Jinita, learned counsel, submits that he has filed CAVEAT No. 22 of 2026 on behalf of respondent No. 5.

Caveat is discharged.

Mr. H.S. Paonam, learned senior counsel for the petitioner, undertakes to furnish a copy of the writ petition to the learned senior counsel for the caveator.

List these cases tomorrow, i.e. 20-02-2026 in the motion column.

JUDGE

Victoria