Maibam Bharat Meitei & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 924 Mani

Manipur High Court

Maibam Bharat Meitei & Ors vs State Of Manipur & Ors on 19 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPA Digitally signed by
            SHOUGRAKPAM
                                                                      IN. 14 to 16

M DEVANANDA DEVANANDA SINGH
            Date: 2026.02.19 16:21:52
SINGH       +05'30'

                           IN THE HIGH COURT OF MANIPUR
                                     AT IMPHAL
         WP(C) No. 178 of 2022
         Maibam Bharat Meitei & ors.                        ... Petitioners
                Vs.
         State of Manipur & ors.                            ... Respondents
               With
         WP(C) No. 515 of 2021 &
         WP(C) No. 53 of 2023

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

19-02-2026

Mr. Rendy Maibam, learned counsel appearing for the petitioners prays for taking up this matter just after the Holi Vacation citing personal inconvenience on the part of the conducting counsel.

Ms. Thanyomi Keishing, learned counsel, Mrs. Gitanjali, learned counsel, Mr. W. Sanatomba, learned counsel and Mr. Th. Ningtamba, learned counsel appearing for the respondents submitted that they have no objection.

As prayed for, list these cases again on 15-04-2026.

JUDGE

Devananda