Nirvana Thokchom & Ors vs Union Of India & Ors
2026 Latest Caselaw 923 Mani

Manipur High Court

Nirvana Thokchom & Ors vs Union Of India & Ors on 19 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM       Digitally signed by                                IN. 28 & 29
                  SHOUGRAKPAM DEVANANDA
DEVANANDA         SINGH
                  Date: 2026.02.19 16:18:57
SINGH             +05'30'


                              IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
      WP(C) No. 67 of 2025
      Nirvana Thokchom & ors.                              ... Petitioners
              Vs.
      Union of India & ors.                                ... Respondents
            With
      MC(WP(C)) No. 488 of 2025

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                              O R D E R

19-02-2026

Mr. Abhishek Sahu, learned counsel appeared for the petitioners and Mr. N. Nongdamba, learned counsel appeared for the respondents.

It has been submitted at the bar that exchange of pleadings are complete and the matter can be posted for final hearing.

In view of the submission made above, list these cases for final hearing on 09-03-2026.

JUDGE

Devananda