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N. Khelemba Meitei vs Vrs
2026 Latest Caselaw 897 Mani

Citation : 2026 Latest Caselaw 897 Mani
Judgement Date : 19 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

N. Khelemba Meitei vs Vrs on 19 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
        Digitally
KABORA signed by
       KABORAMBAM
MBAM SAPANA
       CHANU
SAPANA Date:
                                                                            Item Nos. 63-65
                                  IN THE HIGH COURT OF MANIPUR
       2026.02.19
CHANU 17:16:35
        +05'30'



                                            AT IMPHAL

                    MC(WP(C)) No. 92 of 2026
                    N. Khelemba Meitei                                    ...Applicant/s
                        Vrs.
                    RK Lalsana Singh & 3 Ors                           ...Respondent/s

With MC(WP(C)) No. 917 of 2025 WP(C) No. 1000 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

19.02.2026

Mr. Y. Nirmolchand, learned senior counsel assisted by

Mr. U. Augusta, learned counsel appeared for the petitioner.

Mr. Shyam Sharma, learned GA and Mr. M. Rarry,

learned senior counsel assisted by Ms. Nikita, learned counsel

appeared for the private respondent.

Due to paucity of time, hearing of these matters

cannot be taken up today.

Mr. Y. Nirmolchand, learned senior counsel appearing

for the petitioner submitted that he is going to be out of station for

1 week w.e.f. 20.02.2026 (tomorrow), the learned senior counsel

prays for taking up these matters after 1 week.

Page 1 Mr. M. Rarry, learned senior counsel appearing for the

private respondent raised strong objection and submitted that an

early date may be fixed for final disposal of this writ petition.

In view of the submission made above, let these cases

be listed again on 26.02.2026 for final disposal.

Earlier interim order shall continue till the next date.

JUDGE

Sapana

Page 2

 
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