Shri Chandrakant Rajkumar vs State Of Manipur & 3 Ors
2026 Latest Caselaw 771 Mani

Manipur High Court

Shri Chandrakant Rajkumar vs State Of Manipur & 3 Ors on 16 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                               Item No. 58-59


             IN THE HIGH COURT OF MANIPUR
                       AT IMPHAL

                      WP(C) No. 49 of 2024 with
                      MC(WP(C) No. 23 of 2024

      Shri Chandrakant Rajkumar
                                                        .....Petitioner/s

                                  - Versus -

      State of Manipur & 3 Ors.
                                                        .... Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order

16.02.2026

As requested by the parties, list this case on 13.04.2026. Interim order, if any, is extended till the next date.

JUDGE

Kh. Joshua Maring