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Moirangthem Okendro vs Thokchom Radheshyam Singh & Anr
2026 Latest Caselaw 763 Mani

Citation : 2026 Latest Caselaw 763 Mani
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Moirangthem Okendro vs Thokchom Radheshyam Singh & Anr on 16 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                     Item Nos. 29-32

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 EL.PET. No. 22 of 2022

             Moirangthem Okendro.
                                                               ...Petitioners
                                         - Versus -
             Thokchom Radheshyam Singh & Anr.
                                                             ...Respondents
                                          With
                               El.Recr.Pet. No. 19 of 2022
                               MC(El.Pet.) No. 143 of 2022
                               MC(El.Pet.) No. 54 of 2022

                               B E F O R E
                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

16-02-2026

As requested by the parties, list these cases on 13-03-2026.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.02.16 VICTORIA 16:19:49 +05'30'

 
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