State Of Manipur vs All Manipur Small Scale Industries ...
2026 Latest Caselaw 761 Mani

Manipur High Court

State Of Manipur vs All Manipur Small Scale Industries ... on 16 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

              Digitally signed by
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
          SINGH
                                                                                            Item No. 12
DRA SINGH Date: 2026.02.13
          10:18:27 +05'30'

                                             IN THE HIGH COURT OF MANIPUR
                                                       AT IMPHAL
                                                    W.A. No. 57 of 2018

                          State of Manipur
                                                                                        ... Appellant
                                                          - Versus -

                          All Manipur Small Scale Industries Association,
                          Manipur
                                                                                      ... Respondent



                                                   B E F O R E
                                     HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR
                                    HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                                       O R D E R

[M. Sundar, CJ] 16.02.2026

Mr. W. Niranjit, learned Deputy Government Advocate for

State appellant is before this Court but there is no representation for

respondent.

With the intention of giving an opportunity to respondent and

learned counsel for respondent, let this matter stand over to 07.04.2026.

List on 07.04.2026.

                                                     JUDGE                  CHIEF JUSTICE

                          Bipin




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