Lourembam Nongthang Ngamba & Anr vs State Of Manipur & 7 Ors
2026 Latest Caselaw 744 Mani

Manipur High Court

Lourembam Nongthang Ngamba & Anr vs State Of Manipur & 7 Ors on 16 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                      Suppl.-1 Item Nos. 16-18

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                               MC(WP(C)) No. 109 of 2026

             Lourembam Nongthang Ngamba & Anr.
                                                                      ...Applicants
                                           - Versus -
             State of Manipur & 7 Ors.
                                                                ...Respondents
                                       With
                               MC(WP(C)) No. 47 of 2026
                                WP(C) No. 40 of 2026

                                B E F O R E
                 HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                         ORDER

16-02-2026

As requested by the parties, list these cases on 19-02-2026 in the

mediation column.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.02.16 VICTORIA 16:11:06 +05'30'