Laishram Chaoba Singh & 2 Ors vs State Of Manipur & 4 Ors
2026 Latest Caselaw 738 Mani

Manipur High Court

Laishram Chaoba Singh & 2 Ors vs State Of Manipur & 4 Ors on 16 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                    Suppl.-1 Item Nos. 14-15

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                               MC(WP(C)) No. 446 of 2025

           Laishram Chaoba Singh & 2 Ors.
                                                                    ...Applicants
                                         - Versus -
           State of Manipur & 4 Ors.
                                                              ...Respondents
                                        With
                                 WP(C) No. 837 of 2021

                              B E F O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

16-02-2026

As requested by the parties, list these cases on 19-02-2026 in the

mediation column.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.02.16 VICTORIA 16:11:43 +05'30'