Moirangthem Jeeny Singh & 13 Ors vs State Of Manipur & 4 Ors
2026 Latest Caselaw 735 Mani

Manipur High Court

Moirangthem Jeeny Singh & 13 Ors vs State Of Manipur & 4 Ors on 16 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                      Suppl.-1 Item Nos. 9-10

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 221 of 2025

            Moirangthem Jeeny Singh & 13 Ors.
                                                                     ...Petitioners
                                          - Versus -
            State of Manipur & 4 Ors.
                                                               ...Respondents
                                        With
                               MC(WP(C)) No. 202 of 2025

                               B E F O R E
                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                        ORDER

16-02-2026

As requested by the parties, list these cases on 19-02-2026 in the

mediation column.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.02.16 VICTORIA 16:10:44 +05'30'