Laishram Johnson Singh vs Vrs
2026 Latest Caselaw 711 Mani

Manipur High Court

Laishram Johnson Singh vs Vrs on 13 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORA Digitally
       by
                 signed

MBAM KABORAMBAM
       SAPANA CHANU
SAPANA Date:
       2026.02.13
CHANU 15:59:18 +05'30'                                                            Item Nos. 66-67
                                         IN THE HIGH COURT OF MANIPUR
                                                   AT IMPHAL

                          MC(WP(C)) No. 390 of 2025
                          Laishram Johnson Singh                               ...Applicant/s
                              Vrs.
                          State of Manipur & 2 Ors                          ...Respondent/s

With WP(C) No. 341 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

13.02.2026

Mrs. L. Monomala, learned GA appearing for the

respondents seeks 3 weeks' further time for filing counter affidavit.

Mr. Ng. Jotindra Luwang, learned counsel appearing

for the petitioner has no objection.

As prayed for, list these cases again on 09.04.2026.

JUDGE

Sapana

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