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Longjam Ibochoubi Singh & 25 Ors vs Vrs
2026 Latest Caselaw 705 Mani

Citation : 2026 Latest Caselaw 705 Mani
Judgement Date : 13 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Longjam Ibochoubi Singh & 25 Ors vs Vrs on 13 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy Digitally
      by Lucy
               signed
                                                                      Item Nos. 49-50
Gurum Gurumayum
      Date:              IN THE HIGH COURT OF MANIPUR
      2026.02.13
ayum 16:26:25 +05'30'              AT IMPHAL

          WP(C) No. 246 of 2025
          Longjam Ibochoubi Singh & 25 Ors                        ...Petitioner/s
              Vrs.
          State of Manipur & 5 Ors                             ...Respondent/s

With MC(WP(C)) No. 230 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

13.02.2026

Ms. Sharmila, learned counsel appeared on behalf of

the respondents and seeks 2(two) weeks' time for filing counter

affidavit.

Mr. Ng. Jotindra Luwang, learned counsel appearing for

the petitioner submitted that analogues matter are coming up on

26th February, 2026 and as such, the learned counsel prays for

taking up these matters on 26.02.2026.

In view of the submission made above, let these cases

be listed again on 26.02.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

Page 1

 
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