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Sagolshem Sukumar Singh vs Vrs
2026 Latest Caselaw 702 Mani

Citation : 2026 Latest Caselaw 702 Mani
Judgement Date : 13 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Sagolshem Sukumar Singh vs Vrs on 13 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy Digitally
      by Lucy
               signed                                              Item Nos. 26-27
Gurum Gurumayum          IN THE HIGH COURT OF MANIPUR
      Date: 2026.02.13
ayum 16:22:37 +05'30'              AT IMPHAL

           WP(C) No. 113 of 2024
           Sagolshem Sukumar Singh                               ...Petitioner/s
              Vrs.
           Manipur Public School Society & Anr                ...Respondent/s

With WP(C) No. 99 of 2024

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

13.02.2026

Ms. Deepika, learned counsel appearing for the

petitioner submitted that the issue raised in this writ petition is

squarely covered by the judgment and order dated 24.05.2024

passed by this Court in WP(C) No. 749 of 2022 and that the

present petition can be disposed of by granting similar reliefs.

Mr. L. Rajesh, learned counsel appearing for the

respondents submitted that authorities have file a revision petition

against the judgment and order and the said revision petition is still

pending before this Court. The learned counsel also 2(two) weeks'

time for filing counter affidavit.

In view of the submission made above, let these cases

listed again on 17.03.2026.

JUDGE Lucy

Page 1

 
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