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Manipur Home Guards Employees vs Union Of India & Ors
2026 Latest Caselaw 695 Mani

Citation : 2026 Latest Caselaw 695 Mani
Judgement Date : 13 February, 2026

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Manipur High Court

Manipur Home Guards Employees vs Union Of India & Ors on 13 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                             IN. 11
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.13 16:40:22
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
         WP(C) No. 117 of 2026
         Manipur Home Guards Employees
         Welfare Association                                  ... Petitioner
                Vs.
         Union of India & ors.                                ... Respondents

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

13-02-2026

Heard Mr. M. Hemchandra, learned senior counsel assisted by Ms. Gunapriya, learned counsel appearing for the petitioner.

Issue notice, returnable within four weeks.

Mr. W. Darakishwor, learned senior panel counsel entered appearance and accepts notice on behalf of respondent No. 1 and Mr. Shyam Sharma, learned GA entered appearance and accepts notice on behalf respondents No. 2 and 3, hence no formal notice is called for.

List this case again on 15-04-2026.

Registry is directed to reflect the name of all the counsel appearing for the parties in the cause list.

JUDGE

Devananda

 
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