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W. Anandakumar Singh vs State Of Manipur & Anr
2026 Latest Caselaw 693 Mani

Citation : 2026 Latest Caselaw 693 Mani
Judgement Date : 13 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

W. Anandakumar Singh vs State Of Manipur & Anr on 13 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                             IN. 10
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.13 16:40:43
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
         WP(C) No. 116 of 2026
         W. Anandakumar Singh                                 ... Petitioner
                Vs.
         State of Manipur & anr.                              ... Respondents

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

13-02-2026

Heard Ms. B. Nandita, learned counsel appearing for the petitioner.

Issue notice, returnable within three weeks.

Mr. Th. Vashum, learned GA entered appearance and accepts notice on behalf of all the respondents, hence no formal notice is called for.

List this case again on 13-04-2026.

JUDGE

Devananda

 
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