Citation : 2026 Latest Caselaw 684 Mani
Judgement Date : 13 February, 2026
Supp. 1, IN. 1 to 4
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
LA App. No. 3 of 2018
RK Tamphasana Singh ... Appellant
Vs.
Chanam (N) A.(O) Loidang Devi & ors. ... Respondents
With
MC(LA App.) No. 19 of 2023;
MC(LA App.) No. 6 of 2025 &
MC(LA App.) No. 7 of 2025
B E F O R E
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
O R D E R
13-02-2026 Mr. S. Samungou, learned counsel appeared for the appellant; Ms. Sharmila, learned counsel and Mr. appeared for the respondents.
This matter has been listed today for referral to the Special Medication Drive - Mediation 'For the Nation 2.0'. Accordingly, registry is directed to refer this matter to the appointed Mediator, Mediation Centre, High Court of Manipur, for exploring the possibility of an amicable settlement.
The appellant, respondents No. 1 and 2 and respondents No. 3 and 4 or any of their duly authorized officer along with their respective counsel are to be present before the appointed Mediator on 24-02-2026 at 01:30 P.M.
A copy of this order be furnished to all the counsel appearing for the parties through their WhatsApp/ e-mail for doing the needful.
JUDGE
SHOUGRAKPAM Digitally signed by
SHOUGRAKPAM DEVANANDA
Devananda DEVANANDA SINGH
Date: 2026.02.13 16:31:11
SINGH +05'30'
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