State Of Manipur & Anr vs National Human Rights Commission ...
2026 Latest Caselaw 650 Mani

Manipur High Court

State Of Manipur & Anr vs National Human Rights Commission ... on 12 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                            Item No. 33

                                IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL

                                     WP(C) No. 201 of 2023

           State of Manipur & Anr.
                                                                    ...Petitioners
                                             - Versus -
           National Human Rights Commission (NHRC) & Anr.
                                                    ...Respondents

                              B E F O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                          ORDER

12-02-2026

At the request of Mrs. G. Pushpa, learned counsel and Secretary,

High Court Bar Association of Manipur, list this case on 30-03-2026.

Interim order, if any, is extended till the next date.

                                                             JUDGE

Victoria



NINGOM by NINGOMBAM
         VICTORIA
BAM      Date:

VICTORIA 2026.02.12 12:47:29 +05'30'