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Laishram Momo Singh vs State Of Manipur
2026 Latest Caselaw 648 Mani

Citation : 2026 Latest Caselaw 648 Mani
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Laishram Momo Singh vs State Of Manipur on 12 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                          SMD Item No. 1

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 19 of 2020

            Laishram Momo Singh.
                                                                     ...Petitioner
                                          - Versus -
            State of Manipur.
                                                                ...Respondent

                               B E F O R E
                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                        ORDER

12-02-2026

At the request of Mrs. G. Pushpa, learned counsel and Secretary,

High Court Bar Association of Manipur, list this case on 16-02-2026 in the

mediation column.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.02.12 VICTORIA 12:49:35 +05'30'

 
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