Irom Jiten Singh vs Vrs
2026 Latest Caselaw 646 Mani

Manipur High Court

Irom Jiten Singh vs Vrs on 12 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum                                                         Item Nos. 60
Gurum Date:
      2026.02.12
                            IN THE HIGH COURT OF MANIPUR
ayum 12:08:17
      +05'30'
                                      AT IMPHAL

         WP(C) No. 516 of 2021
         Irom Jiten Singh                                          ...Petitioner/s
             Vrs.
         State of Manipur & 2 Ors                               ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

12.02.2026

Mrs. G. Puspha, learned counsel representing the

conducting counsel appearing for the petitioner seeks adjournment

of the hearing of this case citing personal inconvenience on the

part of the conducting counsel.

Mr. Shyam Sharma, learned GA appearing for the

respondents has no objection.

As prayed for, list this case again on 06.04.2026.

JUDGE

Lucy

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