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Henkholen Haokip vs State Of Manipur & Anr
2026 Latest Caselaw 643 Mani

Citation : 2026 Latest Caselaw 643 Mani
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Henkholen Haokip vs State Of Manipur & Anr on 12 February, 2026

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                              IN. 4 & 5
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.12 14:03:29
SINGH       +05'30'


                                IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL
            WP(C) No. 113 of 2026
            Henkholen Haokip                                      ... Petitioner
                   Vs.
            State of Manipur & anr.                               ... Respondents
                  With
            MC(WP(C)) No. 119 of 2026

                                      B E F O R E
                        HON'BLE MR. JUSTICE AHANTH EM BIMOL SINGH

                                            O R D E R

12-02-2026

None appeared for the petitioner, either physically or through VC platform.

Mr. Shyam Sharma, learned GA appeared on behalf of the respondents and prays for taking up this matter tomorrow i.e., 13-02-2026.

As prayed for, list these cases again on 13-02-2026.

JUDGE

Devananda

 
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