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Nongthongbam Rajen Singh vs State Of Manipur & 3 Ors
2026 Latest Caselaw 633 Mani

Citation : 2026 Latest Caselaw 633 Mani
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Nongthongbam Rajen Singh vs State Of Manipur & 3 Ors on 12 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                         SMD Item No. 2

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 344 of 2023

           Nongthongbam Rajen Singh.
                                                                    ...Petitioner
                                         - Versus -
           State of Manipur & 3 Ors.
                                                              ...Respondents

                               B E F O R E
                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

12-02-2026

At the request of Mrs. G. Pushpa, learned counsel and Secretary,

High Court Bar Association of Manipur, list this case on 16-02-2026 in the

mediation column.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.02.12 VICTORIA 12:50:01 +05'30'

 
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