Bm. Nasir Ahamed Shah & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 627 Mani

Manipur High Court

Bm. Nasir Ahamed Shah & Ors vs State Of Manipur & Ors on 12 February, 2026

SHOUGRAKPAM Digitally signed by                                                IN. 35
            SHOUGRAKPAM
DEVANANDA DEVANANDA SINGH
            Date: 2026.02.12 13:54:05
SINGH       +05'30'

                              IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL
          WP(C) No. 253 of 2024
          Bm. Nasir Ahamed Shah & ors.                         ... Petitioners
                 Vs.
          State of Manipur & ors.                              ... Respondents

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTH EM BIMOL SINGH

                                          O R D E R

12-02-2026

Mrs. G. Pushpa, learned counsel representing the learned counsel appearing for the petitioners seeks adjournment of hearing of this case citing personal inconvenience on the part of the conducting counsel.

Mr. Th. Vashum, learned GA appearing for the respondents has no objection.

As prayed for, list this case again on 07-04-2026.

JUDGE

Devananda