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Ksh. Premkumar Singh @ Bheigya Singh & ... vs L N T O Pramo Devi
2026 Latest Caselaw 625 Mani

Citation : 2026 Latest Caselaw 625 Mani
Judgement Date : 12 February, 2026

[Cites 1, Cited by 0]

Manipur High Court

Ksh. Premkumar Singh @ Bheigya Singh & ... vs L N T O Pramo Devi on 12 February, 2026

SHOUGRAKPAM Digitally signed by                                         IN. 16 & 17
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.12 13:58:11
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL
          FAO(G) No. 1 of 2016
          Ksh. Premkumar Singh @ Bheigya Singh & ors. ... Appellants
                 Vs.
          L N T O Pramo Devi                                  ... Respondent
                With
          CRP(CRP Art. 227) No. 43 of 2016

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTH EM BIMOL SINGH

                                         O R D E R

12-02-2026

Mrs. G. Pushpa, learned counsel representing the learned counsel appearing for the petitioners seeks adjournment of hearing of these cases citing personal inconvenience on the part of the conducting counsel.

As prayed for, list these cases again on 02-04-2026.

JUDGE

Devananda

 
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