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Manipur Home Guards Employees vs Union Of India & Ors
2026 Latest Caselaw 618 Mani

Citation : 2026 Latest Caselaw 618 Mani
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Manipur Home Guards Employees vs Union Of India & Ors on 12 February, 2026

SHOUGRAKPAM        Digitally signed by
                   SHOUGRAKPAM DEVANANDA
                                                                          IN. 10
DEVANANDA          SINGH
                   Date: 2026.02.12 14:00:00
SINGH              +05'30'


                           IN THE HIGH COURT OF MANIPUR
                                           AT IMPHAL
      WP(C) No. 117 of 2026
      Manipur Home Guards Employees
      Welfare Association                                  ... Petitioner
             Vs.
      Union of India & ors.                                ... Respondents

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTH EM BIMOL SINGH

                                          O R D E R

12-02-2026

Mr. Rendy Maibam, learned counsel appeared on behalf of the petitioner through VC platform and prays for taking up this matter citing personal inconvenience.

Mr. W. Darakishwor, learned senior panel counsel and Mr. Shyam Sharma, learned GA appearing for the respondents submitted that they have no objection.

As prayed for, list this case again on 13-02-2026.

JUDGE

Devananda

 
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