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Dhan Prasad Dahal; & 2 Ors vs Vrs
2026 Latest Caselaw 613 Mani

Citation : 2026 Latest Caselaw 613 Mani
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Dhan Prasad Dahal; & 2 Ors vs Vrs on 12 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
KABORA Digitally signed
MBAM byKABORAMBAM

SAPANA SAPANA    CHANU
       Date: 2026.02.12

CHANU 12:10:42 +05'30'
                                                                            Item Nos. 1
                                IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL

                 WP (C) No. 109 of 2026

                 Dhan Prasad Dahal; & 2 Ors.
                                                          ...Petitioner/s
                     Vrs.
                 State of Manipur; & 2 Ors.
                                                      ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

12.02.2026

Mr. Rendy Maibam, learned counsel appeared for the

petitioners and Mr. Shyam Sharma, learned GA appeared for the

respondents.

On the request of the learned counsel appearing for the

petitioners, list this case again on 13.02.2026.

JUDGE

Sapana

 
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