K. Kumar Singh & Ors vs L. Ibotombi & Ors
2026 Latest Caselaw 606 Mani

Manipur High Court

K. Kumar Singh & Ors vs L. Ibotombi & Ors on 12 February, 2026

                                                                           IN. 15
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA DEVANANDA SINGH
            Date: 2026.02.12 13:58:27
SINGH       +05'30'

                            IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
         RSA No. 5 of 2006
         K. Kumar Singh & ors.                              ... Appellants
                Vs.
         L. Ibotombi & ors.                                 ... Respondents

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTH EM BIMOL SINGH

                                        O R D E R

12-02-2026

Mr. Trimalchandra, learned counsel appeared on behalf of the appellants and prays for taking up this matter after three weeks.

As prayed for by the learned counsel appearing for the appellants, list this case again on 01-04-2026.

JUDGE

Devananda