Thoudam Herojit Singh & Ors vs Union Of India & Ors
2026 Latest Caselaw 603 Mani

Manipur High Court

Thoudam Herojit Singh & Ors vs Union Of India & Ors on 12 February, 2026

SHOUGRAKPAM Digitally signed by                                              IN. 47 & 48
            SHOUGRAKPAM
DEVANANDA DEVANANDA SINGH
            Date: 2026.02.12 13:52:34
SINGH       +05'30'

                              IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL
          WP(C) No. 442 of 2025
          Thoudam Herojit Singh & ors.                            ... Petitioners
                 Vs.
          Union of India & ors.                                   ... Respondents
                With
          MC(WP(C)) No. 433 of 2025

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTH EM BIMOL SINGH

                                           O R D E R

12-02-2026

Mr. S. Vijayanand Sharma, learned senior panel counsel appearing for the respondents seeks two weeks' time for filing counter affidavit.

Prayer is allowed.

List these cases again on 16-03-2026.

Earlier interim order shall continue till the next date.

JUDGE

Devananda