State Of Manipur vs S. Koireng Singh
2026 Latest Caselaw 589 Mani

Manipur High Court

State Of Manipur vs S. Koireng Singh on 10 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                         Item no. 7

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                              GCA No. 1 of 2010

State of Manipur
                                                                      ... Appellant
                                    - Versus -

S. Koireng Singh
                                                                   ... Respondent

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                    ORDER

10.02.2026

[1] Ms. Kh. Maria, learned counsel for the respondent submits that the learned sr. counsel who is to argue this matter has some personal difficulties and the matter may be listed on some other day.

[2] Mr. H. Samarjit, learned PP assisted by Mr. L. Somorendro Roy, learned jr. Govt. counsel for the State appellant has no objection.

[3]            List this case 26.02.2026.




                                                         JUDGE



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